Section 113(ii) in The U.P. Fundamental Rules

[Cites 0, Cited by 0] [Section 113] [Entire Act]

State of Uttar Pradesh - Subsection

Section 113(ii) in The U.P. Fundamental Rules

(ii)Nothing in this rule shall prevent a member of a subordinate service from receiving such other promotion in government service as the authority who would have been competent to grant the promotion had he remained in government service may decide.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 113(ii) in The U.P. Fundamental Rules