Madhya Pradesh High Court
Hinduja Global Solutions Limited vs Ms Nandini Jain on 30 August, 2019
Author: Vandana Kasrekar
Bench: Vandana Kasrekar
1 WP-16174-2019
The High Court Of Madhya Pradesh
WP-16174-2019
(HINDUJA GLOBAL SOLUTIONS LIMITED Vs MS NANDINI JAIN)
1
Indore, Dated : 30-08-2019
Petitioner through counsel.
Issue notice to the respondent/s on payment of PF within seven days.
(MISS VANDANA KASREKAR) JUDGE amol Digitally signed by AMOL N MAHANAG Date: 31/08/2019 14:16:45