Ummathuraiah vs The State Of Karnataka on 4 February, 2010

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Karnataka High Court

Ummathuraiah vs The State Of Karnataka on 4 February, 2010

Bench: A.S.Bopanna

IN1}HEHHH{COURT(ﬁ?KARNATAKAu¥fBANGALORE

DATED THIS THE 4TH DAY or FEBRUARY 2o1pf }[%%

PRESENT

TI-IBI I-ION'BLE MRJUSTICEV.G0PAI.A_G¢L'€1'1);§;/,::'  1

AND

THE I-IOITBLE MR.JUsfrI_cE A;s. 'BoPA1\I:NA:'  "

WRIT PETITION No.3o3o7";§bo9(GM- 1:33.'- P1i;} 

BETWEEN

1 ti 

UMMATHURAIAH --. _ g 2 
S/O CHEKKAMARAIAIMI. Am -713 

HARIJANA, R/Q s;.M'MA':iHL;R.:.J' 
CIr-iAMARAJANAG;?§R_.fa'ALLIK.5: D'!-STRICT

s1I>I<ABr1Usw;AMY  _  .

S/0 LATE 1. 'Sl+{IV'A?~',NA, A,/_A'--«48 "YRS OKKALIGA
R/O UMMATHURU'*.%f1*1:LAQI£«. 
C:---1A_MAI'2A;mNAQAR '59 8; ms?

s NAgii1:L;A0w;)zi; ~  V

 " /o.%1S1D,ms:Gow£)A;"A/A 55 YRS. OKKALIGA

R/Q L:MMA'2fI?1uRU VILLAGE

 Lg: }I*{Ai\r1,Ai{4gJA'NA_(}7AR TQ <31 DIST

MATQESI--1: .S /?.? SII)[)OI{AS}1ETTY
(PAN1c1-mym' CHAIRNIAN). A /A 30 YRS. UPPARA

_  . _   _.R/O U ME\/'1';;.1\'I'I"{[JRU VILLAG 1+:
" 'V V.  ,L'C1-MMARAJANAGAR TQ & DIST

 T. in  13AsAvANNA
'  S/;O PU'I'FAMA£)ASE-iE'I'TY. A/A 58 YRS. KUMBARA

 f  we UMMATFIURLJ VI LAGE
 CE IAMARAJANAGAR *1' 81 D1



(3.

9.

;q_..<

NINGASHETTY

S/ O I3ASAVASI"iE'ITY. {VA 56 YRS. MLADIVVALA
R/O UMMATH U RU VILLAGE
CHAMARAJANAGAR "FALUK 81 DIST

SIDDEGOWDA

S/O SIDDEGOWDA. A/A 38 YRS. KURUBA 1. ..   V 

R/O UMMATHURU VILLAGE   --
CHAMARAJANAGAR TALUK & DIS'Ii_

N INGAIAH r

S/O SIDDA{AH. A/A 54 YRS. A_rj'1;,rAMBAVA V  T'   

R/O UMMATHURU VILLAGE: _
CHAMARAJANAGAR TALUK as: D_.IS_'?._ 

SIDDARAJA SHE'1*rY V  _  3}.   
S /0 LA'I'}}3 S1DDASH13:'1_*I'Y, A/A 45 '{RS.J_KiEMB_ARA

R/O U.MMA'FHiJR.L':VII.I{AG€. _  _ 'V .
cHAMAIuuANgASAR.'m1,ur; &.'D1«ST~  p§;_f;*1T1oNERS

[BY SR1  FOR
v RANV(V}APJ}§MU &-.ASSog1A'rg:S)

'E'I-iES'1'A"{'£iI OF r<Ai~?.NA'I'A.KA 
REP BY 1'ISLcI1IEF1SE:cRSE:*§ARY
VIDI--IANASOUDP-¥,A  ' ' "
£3ANG;ALQRf£ " '

._ «'V"l"'I*iVE&§i'i.'TDEPARTMENT
 (;ov'1'. 01;" 'KARNATAKA

r2.,1«:;%; t3Yv.1';=SV"SE";<:§2ETARY
MS B*[JII.DIN'G,f'BAE\§GALORE

3 THE) i)!:;§5'u'-'19?' COMMISSIONER
 'C1;IAMA£2AJANAGAE{ DISTRICT
' P11-\§'J{Af~UXJAI\EAGAR

._  *r 1>1;§:" TA;--ISILDAR
  _QIj4iAMARAJANAGAR 19 & DIST

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6.

9.

10.

DJ

M REVANNA
S/O MADAPPA. A/A 60 YRS
R/O UMMA'I'I~-{UR VILLAGE

CHAMARAJANAGAR DISTRICT
CHAMARAJANAGAR

AKKAPPA

S/O DEVAPPA. A/A 47 YRS

R/O UMMATHUR VILI..AG}iI
CHA.I\/IARAJANAGAR DISTRICT
CHAMARAJANAGAR  

MARISVVAMY

S /0 VODAYARADEVAPPA, A/A, 61 

R/O UMMATHUR VILLAG_E)-- _ I ,
CHAMARAJANAGAR DISTRICT '   
CHAMARAJANAGAR ,_ ' I V
MALLESH     

S/O BASAPPA'. 'A/A.,_  " 

R/O UMMAIIHUR'$;IL1;z\<:'I:;--S..':x.  
CPIAMARAJANAGAR__DI;3TRI_CT' -.  I  

CHA i\/£A?E2AJ ANAQAR  . V . . 4' 'I-.
D I>U'rIA;vNA~   _ ~  ~
S / 0 VA.RRAN._NPIDEV_AP.¥'A.;A/A 66 YRS
R/O U,3\/I.MA'I'H'UR VILLAGE'
CI*»IAiV.1i:§\RfIJANAG2'!,R DISTRICT

 " 'CAIIAMARAIIJIXNAGARV " """ '"

V.I§ I2IrI§III,SI:IIEf'I:.gI;I2II$/I*I.IRWY

S'/_O"-ifU'I*I'Af€.AMA'PPA, [VA 51 YRS
R/O U'MMA'FIri_UR VILLAG E
cI~~IAIIIAI<aJAI\:AGAR DISTRICT

4 ' .C}'IAMAR/XIIANAGAR

.'  RAMANNA
 TS,{o..KA1IAIJI>A ._ [VA 59 YRS
 -.J.R/'Q UM1\/EATHUR VILLAGE
 .VV¢vI--IAMARAJANAGAR DISTRICT
" ~ _ C IIAMARAJANAGAR

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16.

K §\/IA-RI'YAIA'PA

S/O KUSAPPA. A/A 50 YRS
R/O UE\/I3\/EATI'IUR VILLAGE
CIIAMARAJANAGAR DISTRICT
CI"IAMA.RAJANAGAR

S GURU MALLAPPA

S/O SIDDAVEZIERAPPA. A/A 69 YRS
R/O UMMATPIUR VILLAGE
CIIAMARAJANAGAR DISTRICT

C I--IAMARAJANAGAR

M RAJESH .  -

S/O 13 MUDDABASAPPA. A/A 35 YRS
R/O UMMATHUR VILLAGE? 
CMAMARAJANAGAR IDISTRICT: _
CHAMARAJANAGAR ' ~.

S KOTURAPPA   _ 
S/O SIDDURAPPA. A/A 'SSYRS ' ' 
R/O UMMATHUR VILL.AG--I?, ._ Q 
CHAMARAJANAGAR DISTRICT  '

C 14£.AMA;':éAJA;\.%;§,(3Afé.§V 

NANJU1\IE)ASWAMY» I "   
S /0 SWAMAPPA. 'Am. 50 was
R/O UMMAT:-«MR,v1--LLAGIa"
CI~'I.A4%§/[ARAJANAGAR DISTRICT

*  C I-1.;.:g.;\z:A_r3AJANAGAR-- 11111 ~ *

IS I'IOSKERIvIf)I3VAPPA. A/A 52 YRS

R/O 'UMMA':'.:~uJR VILLAGE
CIiA«MAF<AJ-A;1\IAGA.I{ DISTRICT

' .  C}--I.AM.AI2AJANAGAI2

'..jIj1:)AQ'm+:SwAMY
S /0 NANJAPPA, A/A 50 YRS

'  R10 U§\/II\/IATHUR VILLAGE

I   _,(:HAMARAJAN.AGAR DISTRICT

" ~ I _ C I--IAMARAJANAGAR

}xL//



19. SURESH
S / 0 SAN DARAPPA. A/A 28 YRS
R/O UMMATHUR VILLAGE
CHAMARAJANAGAR DISTRICT
C HAMARAJANAGAR

20. PLi"I'FANNA
S/O BASAVANNA . A/A 58 YRS   ~
R/O UMMATHUR VILLAGE I
CHAMARAJANAGAR DISTRICT
CHAMARAJANAGAR  _

2;. PRAKASH  *   
s/0 MARADIPURADA MAiiADE:\/APpA.'w.A/A ssyi-f§s_r
R/O UMMATHUR VILLA.G:3._ "  , . 
CHAMARAJANAGAR      
CHAMARAJANAGAR  ..','vRESi?Qi'~El)Ei\_iTS

{BY SR1  ASA}

This Writ F"etit.i0iii'Vis"---filed}L1hd.er Amcies 226 and 227 of
the Co11stit'L1Vt_._itQn"'91" India.,t0__"q'uash.7the endorsement dt.
2.1.2009

isVsued'i"'!?}§.; T7ahs4i1d.a1',_ Chamarajanagar Tq., as ut1e()r1stitut.ic§.:1aJ.'et_:1d"E§therv(fis_e"'illegal and unenf0reeabIe.'?. Declare that the"petitiQ:ie1's_'havea right to offer worship at the temple 0fV.._VSl7i !_JfLikathiamma [Urthtikeshwarﬂ at Ummathrug,'=Chama1fajahagar Tq., Without objections or ob-strticéticiﬁ. ;"esporide:ats' by issue of an appropriate writ. di'I'.eeti'oz1 er 0'i'Cier."i£)ireet R1 and R2 to take over/ include the Uricatliamm_[UvIfka4t'heswari] of Ummathur, Chamarajanagar D1'stri(?t._i'i'i._jt;héE'1i'st.__0'f:;'iVIL1zara1i Institution. This Writ,"~-VPe'ti'tion croming on for Preliminary hearing this S .ih§a.;zt GOPALAGOWDA, J.. made the fo1Iowing:-

WV ORDER 6 ORBER A perusal of the impugned endorsemem; at Annexurewﬁ dated 2.1.2009 reveals that the rights of the partiesftiave been determined by the Judgment dated 17. 1 in OS 664/1952-53.

2. Therefore, the reiief as pra§red:_for H111' interest litigation Cannot be granet:e_d. However, vop'en:} for the petitioners or any int,erest,ed orVt's'affeetedVtpersohs are affected to work out their rights 7oefore-«.ap_ipropriate forum in accordance with iaw. V

3. Ac:eor1'di11g}ty-,. 'the§.;'oVri't.V»Petitio'n"is: disposed of. Sd/* JUDGE Sd/--

TUDGE ifskp

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