Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 446] [Entire Act] Bengal Presidency - Subsection Section 446(a) in Police Regulations, Bengal , 1943 (a)The law relating to the production of unpublished official records as evidence in Courts is contained in sections 123, 124 and 162 of the Indian Evidence Act, 1872.
