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Telangana High Court

K.Balamani 5 Others vs The State Of A.P. Another on 20 December, 2021

Author: G. Radha Rani

Bench: G. Radha Rani

          THE HON'BLE Dr. JUSTICE G. RADHA RANI

            CRIMINAL PETITION No.8554 of 2013



ORDER :

There is no representation for the petitioners, despite the matter being listed under the caption "FOR DISMISSAL".

2. Therefore, this Criminal Petition is dismissed for non-prosecution.

3. Miscellaneous petitions pending, if any, shall stand closed.

________________________________ Dr. JUSTICE G. RADHA RANI 20.12.2021.

Msr 2 THE HON'BLE Dr. JUSTICE G. RADHA RANI CRIMINAL PETITION No.8554 of 2013 20.12.2021 (Msr)