Telangana High Court
K.Balamani 5 Others vs The State Of A.P. Another on 20 December, 2021
Author: G. Radha Rani
Bench: G. Radha Rani
THE HON'BLE Dr. JUSTICE G. RADHA RANI
CRIMINAL PETITION No.8554 of 2013
ORDER :
There is no representation for the petitioners, despite the matter being listed under the caption "FOR DISMISSAL".
2. Therefore, this Criminal Petition is dismissed for non-prosecution.
3. Miscellaneous petitions pending, if any, shall stand closed.
________________________________ Dr. JUSTICE G. RADHA RANI 20.12.2021.
Msr 2 THE HON'BLE Dr. JUSTICE G. RADHA RANI CRIMINAL PETITION No.8554 of 2013 20.12.2021 (Msr)