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[Cites 0, Cited by 0] [Section 35(7)] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(7)(b) in The Wealth-Tax Act, 1957

(b)in any other case [from the end of the financial year in which the order sought to be amended was passed] [ Substitutede by Act 67 of 1984, Section 69, for " from the date of the order sought to be amended" (w.e.f. 1.10.1984).].