Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(3) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(3)Such acknowledgment slip shall bear a unique Application ID number to each application that can be referred to for all future correspondence between the Licensing Authority and the applicant or for any other official purposes. At present such receipt of application shall be on the form I as per West Bengal Right to Public Service Act 2013.