Section 15(1)(i) in The Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957

[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

(i)He holds 20 acres or more of commanded or irrigated tenure land in the project area at any other place.

Legal Document View