Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 557 in The Assam Excise Rules, 2016 557. Concealment of worts etc. - The concealment of worts or beer and the fraudulent increase of quantity or gravity after an account has been taken and the duty has charged entail penalties imposed under Section 56 and 74 of the Assam Excise Act,2000.Mode of Working
