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[Cites 0, Cited by 3] [Section 84(6)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(6)(iv) in The Patents Act, 1970

(iv)as to whether the applicant has made efforts to obtain a licence from the patentee on reasonable terms and conditions and such efforts have not been successful within a reasonable period as the Controller may deem fit: