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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Telangana - Subsection

Section 64(1)(b) in Telangana Panchayat Raj Act, 2018

(b)kolagaram or katarusum that is to say, tax on the village produce sold in the village by weight or measurement or number subject to such rules as may be prescribed;