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[Cites 0, Cited by 0] [Section 45C] [Entire Act]

NCT Delhi - Subsection

Section 45C(a) in THE GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI (AMENDMENT) ACT, 2023

(a)the tenure of office, salaries and allowances, provident funds, pensions, gratuities, leave of absence and other conditions of service of officers and other employees appointed or posted;