Calcutta High Court (Appellete Side)
West Bengal Birds Traders Association vs State Of West Bengal & Ors on 6 April, 2022
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
06-04-2022 ct no. 13 SL. 392 sp WPA 20065 of 2012 West Bengal Birds Traders Association
-Versus-
State of West Bengal & Ors. (Via Video Conference) The matter was listed under the heading "Old Matters".
None appears on behalf of the parties. No accommodation is prayed for. Accordingly, both the writ applications shall stand dismissed for default.
Interim orders, if any, shall stand vacated. There shall be no order as to costs. All parties shall act on the server copy of this order duly downloaded from the official website of this Court.
(Rajasekhar Mantha, J.)