Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20B] [Entire Act] State of Maharashtra - Subsection Section 20B(4) in The Maharashtra Cooperative Societies Rules, 1961 (4)The rates of contribution towards Cooperative education and training to be made by the society shall be as notified by the State Government from time to time.
