Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(3)(ii) in The Central Industrial Security Force Rules, 2001

(ii)a statement of the imputation of misconduct or misbehaviour in support of each article of charge, which shall contain--