Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 3 in The Orissa Junior Engineers' (Constitution of Cadre) Rules, 1982 3. The posts of Junior Engineer shall be non-gazetted ranks and shall carry such scales of pay as Government may, from time to time, determine.
