Gujarat High Court
Dhfl Pramerica Life Insurance Company ... vs Office Of Insurance Ombudsman on 6 March, 2020
Author: Vikram Nath
Bench: Vikram Nath, Ashutosh J. Shastri
C/LPA/201/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/LETTERS PATENT APPEAL NO. 201 of 2020
In R/SPECIAL CIVIL APPLICATION NO. 7460 of 2016
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In R/LETTERS PATENT APPEAL NO. 201 of 2020
With
R/LETTERS PATENT APPEAL NO. 202 of 2020
In SPECIAL CIVIL APPLICATION NO. 13478 of 2016
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In R/LETTERS PATENT APPEAL NO. 202 of 2020
In SPECIAL CIVIL APPLICATION NO. 13478 of 2016
With
R/LETTERS PATENT APPEAL NO. 203 of 2020
In SPECIAL CIVIL APPLICATION NO. 13477 of 2016
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In R/LETTERS PATENT APPEAL NO. 203 of 2020
In SPECIAL CIVIL APPLICATION NO. 13477 of 2016
With
R/LETTERS PATENT APPEAL NO. 204 of 2020
In SPECIAL CIVIL APPLICATION NO. 13479 of 2016
With
CIVIL APPLICATION (FOR STAY) NO. 1 of 2019
In R/LETTERS PATENT APPEAL NO. 204 of 2020
In SPECIAL CIVIL APPLICATION NO. 13479 of 2016
==========================================================
DHFL PRAMERICA LIFE INSURANCE COMPANY LIMITED
Versus
OFFICE OF INSURANCE OMBUDSMAN
==========================================================
Appearance:
MR BHAVESH B CHOKSHI(3109) for the Appellant(s) No. 1
for the Respondent(s) No. 1,2
==========================================================
CORAM: HONOURABLE THE CHIEF JUSTICE MR. VIKRAM NATH
and
HONOURABLE MR.JUSTICE ASHUTOSH J. SHASTRI
Date : 06/03/2020
COMMON ORAL ORDER
Page 1 of 2
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C/LPA/201/2020 ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. VIKRAM NATH) Shri Bhavesh Chokshi, learned counsel for the appellants, prays for and is granted a week's time to supply necessary copies, as per the office report. In case copies are supplied office will proceed.
(VIKRAM NATH, CJ) (ASHUTOSH J. SHASTRI, J) P. SUBRAHMANYAM Page 2 of 2 Downloaded on : Sat Mar 07 12:44:35 IST 2020