Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 848(2)] [Section 848] [Entire Act]

State of Punjab - Subsection

Section 848(2)(b) in Punjab Jail Manual, 1996

(b)in any other part of the jail land - be made over to the Public Works Department or sold and the sale-proceeds credit to Government under head "XXX-Civil Works."