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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Meghalaya - Subsection

Section 11(1) in Meghalaya Shops and Establishment Act, 2003

(1)An employee shall be entitled after twelve months continuous service to privilege leave with wages for a period of sixteen days in the subsequent period to twelve months.Provided that such privilege leave with wages may be accumulated up to maximum period of thirty days.