Allahabad High Court
Rama Nand Singh vs State Of U.P. And Others on 5 April, 2011
Author: V.K. Shukla
Bench: V.K. Shukla
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 46478 of 2010 Petitioner :- Rama Nand Singh Respondent :- State Of U.P. And Others Petitioner Counsel :- Brijesh Yadav Respondent Counsel :- C. S. C. Hon'ble V.K. Shukla,J.
Learned standing counsel is accorded six weeks' time to file counter affidavit.
List after six weeks.
Order Date :- 5.4.2011 SRY