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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(4) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Rules, 2018

(4)The Government, under sub-section (5) of Section 4 of the Act, may constitute the Executive Committee for the management and administration of the affairs of the Urban Development Authority.