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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Tamilnadu - Subsection

Section 42(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)Any person who contravenes the provisions of sub-rule (1) shall be liable to be handed over to the police personnel on duty for being dealt with in accordance with law.