Section 72(2) in Rajasthan Public Procurement Rules, 2012
(2)The amount of performance security shall be five percent of the amount of supply order in case of procurement of goods and services and ten percent of the amount of work order in case of procurement of works. In case of SSIs of Rajasthan it will be one percent of the quantity ordered for supply of goods and in case of sick industries, other than SSIs, whose cases are pending with BIFR, it will be two percent of the amount of supply order.
