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[Cites 0, Cited by 0] [Section 230(1)] [Section 230] [Entire Act]

State of West Bengal - Subsection

Section 230(1)(i) in The West Bengal Motor Vehicles Rules, 1989

(i)the seats shall be fixed transversely and facing the front of the motor vehicle and there shall be clear space of 66 cm. between the backs of the seat,