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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2) in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes

(2)No University employee shall associate or take part actively or otherwise in politics. The Governing Council's decision on this aspect of an employee's conduct shall be final.