Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Telangana - Subsection Section 23(i) in Telangana Infrastructure Development Enabling Act, 2001 (i)modify either the pre-qualification criteria and/or the risk sharing provisions and restart the bid process; or
