Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act] State of Rajasthan - Subsection Section 98(1)(iv) in Rajasthan Land Revenue Act 1956 (iv)the person to whom such land is granted shall abide by the orders passed under the provisions of this Act or any rules made thereunder.