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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Meghalaya - Subsection

Section 20(1)(a) in Meghalaya Shops and Establishment Act, 2003

(a)Enter at any reasonable times with such assistants if any, being persons in the service of the Government or any local authority as the things fit; any place which is or which he has reason to believe is an establishment;