Supreme Court - Daily Orders
Muthuramalingam vs State Rep.By Insp.Of Police on 27 January, 2016
Bench: Chief Justice, Fakkir Mohamed Ibrahim Kalifulla, A.K. Sikri, S.A. Bobde, R. Banumathi
1
ITEM NO.502 COURT NO.1 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No(s). 231-233/2009
MUTHURAMALINGAM & ORS. Appellant(s)
VERSUS
STATE REP.BY INSP.OF POLICE Respondent(s)
WITH
Crl.A. No. 225/2009
(With Office Report)
Crl.A. No. 226-227/2009
(With Office Report)
Crl.A. No. 895/2009
(With Office Report)
Crl.A. No. 429/2015
(With appln.(s) for bail and Office Report)
Date : 27/01/2016 These appeals were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MRS. JUSTICE R. BANUMATHI
For Appellant(s) Mr. K. K. Mani,Adv.
Ms. T. Archana, Adv.
Mr. Abhishek Krishnan, Adv.
Mr. M.A. Chinasamy, Adv.
Mr. V. Senthil Kumar, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. Dipankar Das, Adv.
Ms. Anu Gupta,Adv.
Mr. G. Sivabalamurugan, Adv.
Signature Not Verified
Ms. Vandnan, Adv.
Digitally signed by
NEELAM GULATI
Date: 2016.01.27
Mr. L. K. Pandey,Adv.
16:40:09 IST
Reason:
Mr. Vinodh Kanna B.,Adv.
Mr. Renjith Marar, Adv.
2
For Respondent(s) Mr. Subramonium Prasad, AAG
Mr. M. Yogesh Kanna,Adv.
Mr. Jayant Patel, Adv.
Mr. Utkarsh Srivastava, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Mr. G. Sivabalamurugan, learned Counsel appearing for the appellants in Crl. A. Nos. 226-227 of 2009 started his arguments at 3.00 P.M. and was still on his legs when the Court rose for the day leaving the matters as part heard.
List for further arguments on Friday i.e. 29.01.2016 as part heard .
(CHARANJEET KAUR) (NEELAM GULATI) (SAROJ SAINI) AR cum PS COURT MASTER COURT MASTER