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Supreme Court - Daily Orders

Muthuramalingam vs State Rep.By Insp.Of Police on 27 January, 2016

Bench: Chief Justice, Fakkir Mohamed Ibrahim Kalifulla, A.K. Sikri, S.A. Bobde, R. Banumathi

                                                    1


     ITEM NO.502                             COURT NO.1                 SECTION IIA

                               S U P R E M E C O U R T O F       I N D I A
                                       RECORD OF PROCEEDINGS

     Criminal Appeal               No(s).   231-233/2009

     MUTHURAMALINGAM & ORS.                                             Appellant(s)

                                                   VERSUS

     STATE REP.BY INSP.OF POLICE                                        Respondent(s)
     WITH
     Crl.A. No. 225/2009
     (With Office Report)

      Crl.A. No. 226-227/2009
     (With Office Report)

      Crl.A. No. 895/2009
     (With Office Report)

      Crl.A. No. 429/2015
     (With appln.(s) for bail and Office Report)

     Date : 27/01/2016 These appeals were called on for hearing today.

     CORAM :
                         HON'BLE   THE CHIEF JUSTICE
                         HON'BLE   MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
                         HON'BLE   MR. JUSTICE A.K. SIKRI
                         HON'BLE   MR. JUSTICE S.A. BOBDE
                         HON'BLE   MRS. JUSTICE R. BANUMATHI

     For Appellant(s)                 Mr. K. K. Mani,Adv.
                                      Ms. T. Archana, Adv.
                                      Mr. Abhishek Krishnan, Adv.

                                      Mr.   M.A. Chinasamy, Adv.
                                      Mr.   V. Senthil Kumar, Adv.
                                      Mr.   Hitesh Kumar Sharma, Adv.
                                      Mr.   Dipankar Das, Adv.
                                      Ms.   Anu Gupta,Adv.

                                      Mr. G. Sivabalamurugan, Adv.
Signature Not Verified
                                      Ms. Vandnan, Adv.
Digitally signed by
NEELAM GULATI
Date: 2016.01.27
                                      Mr. L. K. Pandey,Adv.
16:40:09 IST
Reason:


                                      Mr. Vinodh Kanna B.,Adv.
                                      Mr. Renjith Marar, Adv.
                                    2

For Respondent(s)     Mr.   Subramonium Prasad, AAG
                      Mr.   M. Yogesh Kanna,Adv.
                      Mr.   Jayant Patel, Adv.
                      Mr.   Utkarsh Srivastava, Adv.




            UPON hearing the counsel the Court made the following
                               O R D E R

Mr. G. Sivabalamurugan, learned Counsel appearing for the appellants in Crl. A. Nos. 226-227 of 2009 started his arguments at 3.00 P.M. and was still on his legs when the Court rose for the day leaving the matters as part heard.

List for further arguments on Friday i.e. 29.01.2016 as part heard .

(CHARANJEET KAUR) (NEELAM GULATI) (SAROJ SAINI) AR cum PS COURT MASTER COURT MASTER