Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58(3)] [Section 58] [Entire Act]

State of West Bengal - Subsection

Section 58(3)(b) in The Bengal Agricultural Income-Tax Act, 1944

(b)any person against whom such direction is made may, within one month of the making of the direction, appeal to the High Court; and