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State of Odisha - Section

Section 19 in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

19. Powers to remove difficulties.

- In case of any difficulty in giving effect to any of the provisions of these Regulations, the Commission may, by general or special order, direct the open access customers, generators, the STU, the SLDC and the licensees to take suitable action, not being inconsistent with the provisions of Electricity Act, 2003, which appears to the Commission to be necessary or expedient for the purpose of removing the difficulty. The open access customers, generators, the STU, the, SLDC and the licensees may make an application to the Commission and seek suitable orders to remove any difficulty that may arise in implementation of these Regulations.