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[Cites 0, Cited by 0] [Section 101(2)] [Section 101] [Entire Act]

State of West Bengal - Subsection

Section 101(2)(b) in The West Bengal Co-Operative Societies Act, 1983

(b)to take, under the general direction and control of the Registrar, such steps as may be necessary to prevent loss or deterioration of, or damage to, such assets, properties, effects and actionable claims.