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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(4) in Regulations made under the Tamil Nadu Bhoodan Yagna Act, 1958

(4)Any of the Panchayatdar may, at any time, tender his resignation in writing to the Secretary of the Sarvodaya Panchayat, but such resignation should be unconditional and shall take effect only from the date on which it was accepted by the Sarvodaya Panchayat.