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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(d) in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013

(d)"Common Management Aptitude Test (CMAT)" means the entrance test, conducted by the All India Council of Technical Education, for determination of merit of the candidate for the purpose of admission in the Master of Business Administration (MBA) Course;