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State of Madhya Pradesh - Section

Section 46 in The M.P. State Dental Council Rules, 1969

46. Insertion of minutes in a volume.

- The minutes of the Council shall, as soon as is practicable after their confirmation, be made up in sheets and consequentively paged for insertion in a volume, which shall be permanently preserved. A copy of such volume, shall be supplied free to each member of the Council.