Orissa High Court
Jitendra Kumar Digal vs State Of Odisha ........ Opp. Party on 3 August, 2020
Author: S.K. Panigrahi
Bench: S.K. Panigrahi
HIGH COURT OF ORISSA
CRLREV No.281 of 2020
Jitendra Kumar Digal ........ Petitioner
Versus
State of Odisha ........ Opp. Party
05. 03.08.2020 In view of extraordinary situation arose out of COVID-19, the
matter is taken up through Video Conferencing.
Heard learned counsel for the petitioner and learned counsel
for the State.
Learned counsel for the State is directed to obtain detailed
instruction regarding confiscation of the vehicle by the next date.
The matter be listed on 05.08.2020.
............................
S.K. Panigrahi, J.
JB