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Orissa High Court

Jitendra Kumar Digal vs State Of Odisha ........ Opp. Party on 3 August, 2020

Author: S.K. Panigrahi

Bench: S.K. Panigrahi

                                     HIGH COURT OF ORISSA


                                            CRLREV No.281 of 2020


                             Jitendra Kumar Digal                       ........ Petitioner
                                                        Versus
                            State of Odisha                            ........ Opp. Party


05.   03.08.2020           In view of extraordinary situation arose out of COVID-19, the
                   matter is taken up through Video Conferencing.
                           Heard learned counsel for the petitioner and learned counsel
                   for the State.
                           Learned counsel for the State is directed to obtain detailed
                   instruction regarding confiscation of the vehicle by the next date.
                           The matter be listed on 05.08.2020.
                                                                   ............................
                                                                    S.K. Panigrahi, J.

JB