Section 42 in University of Udaipur Officers (Conditions of Service) Rules, 1976
42. Grant of Leave beyond the date of retirement.
- No leave shall be granted beyond the date on which an officer must compulsorily retire, provided that the authority empowered to grant leave may allow any officer who had been refused in writing the leave, applied for by him earlier, either wholly or partially on account of exigencies of service; the whole or any portion of the leave so refused even though it extends to a date beyond the date on which such an officer must compulsorily retire.
