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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Puducherry - Subsection

Section 3(2) in Pondicherry Excise Act, 1970

(2)The Excise Commissioner shall, in respect of the administration of this Act, exercise all the powers of the Collector and shall have the control of the administration of the Excise Department.