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State of Andhra Pradesh - Section

Section 45 in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

45. Distinguishing Mark.

- Before a ballot paper is issued to an elector, the ballot paper and the counterfoil attached thereto, shall be stamped on the back with such distinguishing mark as the State Election Commission may direct and every ballot paper before it is issued shall be signed in full on its back by the Presiding Officer.