Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 145] [Entire Act]

State of Uttarakhand - Subsection

Section 145(3) in Uttarakhand Panchayati Raj Act, 2016

(3)Construction Committee shall perform duties and exercise powers of the concerning works from following subjects-
(a)to maintain all types of construction work;
(b)to ensure valuation of construction work of all types under the concerning Panchayat;
(c)related to the essential labour contribution.