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[Cites 0, Cited by 0] [Section 6(5)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(5)(ii) in Andhra Pradesh Exhibition of Films on Television Screen through Video Cassette Recorders (Regulation) Rules, 2006

(ii)the application for transfer on assignment shall be submitted along with the original no objection certificate and sworn affidavits by the proposed transferor and transferees;