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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(2)(j) in The Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Act, 1954

(j)generally for the guidance of the Consolidation Officer and other officers and persons in all proceedings under this Act; and