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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(1)There shall be established in the State of Rajasthan a University by the name of the [Maharana Pratap University of Agricultural and Technology Udaipur.] [Substituted by Rajasthan Act No. 18 of 2000.]