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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Himachal Pradesh - Subsection

Section 45(1)(b) in Himachal Pradesh Para-Veterinary Council Act, 2010

(b)in the case of any second or subsequent contravention take such action under this Act as it may consider necessary including action to prohibit the Para-veterinary institution concerned from making any further admission of students :