Section 2(13)(a) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963
(a)[ the domain or home-farm land of the landholder by whatever designation known, such as, kambattam, khas, sir or pannai; or] [['Kambattam ' is private land (AIR 1925 Mad 291 and AIR 1926 Mad 140)