Section 39(4)(i) in The Calcutta Suburban Police Act, 1866

[Cites 0, Cited by 0] [Section 39(4)] [Section 39] [Entire Act]

(i)if the rule were made under clause (a), clause (b), clause (c) or clause (f) of sub-section (1)—to fine which may extend to fifty rupees, or

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