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State of Mizoram - Section

Section 135 in Mizoram Excise Rules, 1983

135. Hours of work and overtime fees.

- The provisions of Rule 101 regarding the hours of work and overtime fees shall apply mutatis mutandis to a brewery licensed under Rule 134 in respect of the Excise Officers and establishment employed thereat as they apply to a distillery in respect of officers of the Excise Department.Sugar