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[Cites 0, Cited by 0] [Section 42(3)] [Section 42] [Entire Act]

State of Tamilnadu - Subsection

Section 42(3)(c) in Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012

(c)The draft Concession Agreement which shall govern the contractual relations between the Concessionaire and the Procuring Entity detailing the rights and obligations of both the parties, definition of the subject matter of the agreement, payment terms, performance obligations, defaults and their consequences, events of termination and other ancillary clauses as provided in Schedule-I of this rule.