Madhya Pradesh High Court
Danny @ Vaibhav Rathore vs The State Of Madhya Pradesh on 7 September, 2021
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 MCRC-43406-2021 The High Court Of Madhya Pradesh MCRC-43406-2021 (DANNY @ VAIBHAV RATHORE Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 07-09-2021 Heard through Video Conferencing. As per the information received from M.P. High Court Bar Association, Advocates are abstaining from Court work today.
Adjourned.
List this matter in the next week.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE A.Praj.
Signature Not Verified SAN Digitally signed by ASHWANI PRAJAPATI Date: 2021.09.07 13:25:36 IST