Section 5(4) in Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993
(4)The competent authority shall complete the scrutiny of all the applications so received latest by 31st March and arrange for inspection by a party comprising -(i)(a)Director of Education or its nominated gazetted officer, or (b) Competent authority as per Appendix - III;(ii)One Educationist having regard to the status of the institution;(iii)The Head of the Account Branch of the office of the competent authority.
